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[Cites 0, Cited by 2] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Reserve Bank of India Act, 1934

(2)A Director nominated under clause (b) or clause (c) of sub-section(l) of section 8 shall cease to hold office if without leave from the Central Board he absents himself from three conse­cutive meetings of the Board convened under sub-section (1) of section 13.