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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(f) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(f)ensure that dangerous goods or explosive materials are carried on board as authorized by Competent Authority and procedures and safety precautions as per the Explosives Rules, 1983 are taken for carrying of such goods or material unboard;