Section 197(1)(d) in Haryana Municipal Corporation Act, 1994

[Cites 0, Cited by 0] [Section 197(1)] [Section 197] [Entire Act]

State of Haryana - Subsection

Section 197(1)(d) in Haryana Municipal Corporation Act, 1994

(d)to provide a close drain in substitution of an open drain or to provide such other appliance or thing either newly or in substitution of any existing appliance or thing or to provide both a closed drain and such other appliance or thing in substitution of the existing open drain and other appliance or thing, which is or likely to be injurious to health :

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State of Haryana - Subsection

Section 197(1)(d) in Haryana Municipal Corporation Act, 1994