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[Cites 0, Cited by 0] [Section 233C] [Entire Act]

State of Kerala - Subsection

Section 233C(1) in Kerala Panchayat Raj Act, 1994

(1)The village panchayat shall be consulted before opening an industrial estate industrial development area, industrial development plot, industrial growth centre, export processing zone or industrial park by the Government or an agency controlled by Government.