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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(2)(c) in The Major Port Trusts Act, 1963

(c)[ be given as a loan to the Board of another port for the development of that port;] [Inserted by Act 12 of 1988, Section 2 (w.r.e.f. 28.1.1988). ]