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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(3) in The West Bengal Slum Areas (Improvement And Clearance) Act, 1972

(3)On the date of publication of the declaration under sub-section (2), the right of user in the land shall vest absolutely in the State Government free from all encumbrances.