Section 1 in Rajasthan Co-operative Societies Act, 1965
1. Short title, extent and commencement.
(1)This Act may be called the Rajasthan Co-operative Societies Act, 1965.(2)It extends to the whole of the State of Rajasthan.(3)It shall come into force on such [date] [Came Into force w.e.f. 2-10-1965 vide Government, order No. F. 17(2)/Coop/58 dated 30-9-1965. published In Rajasthan Gazette Part IV-A, dated 30-9-65.] as the State Government may, by notification in the Official Gazette, appoint.
