Section 6(1A) in International Institute of Information Technology (IIIT) University Act, 2013
(1A)[ Notwithstanding anything contained in sub-section (1), where the seats reserved for persons employed with NTPC or their wards remain vacant due to nonavailability of eligible students, the same shall be filled from among other eligible students.] [Inserted by C.G. Act No. 11 of 2014, dated 5.8.2014.]
