Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 448] [Entire Act] Union of India - Subsection Section 448(a) in The Merchant Shipping Act, 1958 (a)in any case by delivering a copy thereof personally to the person to be served, or by leaving the same at his last place of abode, or by post; and
