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[Cites 0, Cited by 1] [Section 85(2)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(2)(b) in The Punjab Panchayati Raj Act, 1994

(b)all public streets, including the soil, stones and other materials thereof and all drains, bridges, culverts, street, erections, materials, implements and other things provided for such streets;