Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 268 in Assam Excise Rules, 1945

268. Payment of duty on ganja exported to Manipur.

- The duty imposed on ganja exported to Manipur shall be paid before issue of such ganja from the Excise warehouse where it is stored.