Section 20(1) in Arunachal Pradesh University of Studies Act, 2012
(1)The Board of Governors shall consist of the following Members :(a)The Chancellor;(b)The Vice-Chancellor;(c)Three persons nominated by the Sponsor;(d)One representative of the State Government;(e)One educationist of repute to be nominated by the State Government;(f)One educationist of repute to be nominated by the Sponsor.
