Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(2) in Spicer Adventist University Act, 2014

(2)The Vice-Chancellor shall be the principal executive and academic officer of the University and shall have the superintendence and control over the affairs of the University and shall execute the decisions of various authorities of the University.