(xix)"intoxicating drug" means opium; ganja, bhang, charas and any preparation or admixture thereof, and includes any other intoxicating substance, or liquid which the [Central Government] [ Substituted by the A.O. 1937, for "L.G."] [* * * *] [The words "with the previous sanction of the G.G. in C." were rep. by Act 7 of 1925, s.2 ] may by notification in the Official Gazette, declare to be an intoxicating drug for the purposes of this Act;
