Section 60(1)(j) in The Code of Civil Procedure, 1908
(j)[ the pay and allowances of persons to whom the Air Force Act, 1950 (45 of 1950), or the Army Act, 1950 (46 of 1950), or the Navy Act, 1957 (62 of 1957), applies;] [Substituted by the Code of Civil Procedure (Amendment) Act, 1976, Section 23, for Clause (j) (w.e.f. 1.2.1977).]