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[Cites 0, Cited by 0] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(6) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(6)Seniority. - The period of 'time to serve' as a Sub-Lieutenant (acting and confirmed) for the purpose of calculating seniority as a Lieutenant shall be 3 years subject to adjustment according to the time forfeited or based on the total number of points earned.