Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(iv) in The Rajasthan Lands Summary Settlement Act, 1953 (iv)No. F.1 (1) Forest/52-750 published in the Rajasthan Rajpatra, Part 1, dated the 12th April, 1952 on pages 21 and 22,
