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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(9)(c) in The Calcutta Metro Railway General Rules, 2000

(c)promptly report to the Engineer-in-Charge all accidents or defects in the way or works, which he considers likely to interfere with the safe running of trains, at the same time taking such action as may be necessary to prevent accidents, and