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Allahabad High Court

Ankush Yadav And 2 Others vs State Of U.P. And 8 Others on 29 January, 2016

Author: Mohd. Tahir

Bench: Mohd. Tahir





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 29868 of 2014
 

 
Petitioner :- Ankush Yadav And 2 Others
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- R.N. Yadav
 
Counsel for Respondent :- Govt. Advocate,Dr. Suman Kumar Yadav
 

 
Hon'ble Mohd. Tahir,J.
 

Case called out. Learned counsel for both the parties are present.

Respondent nos. 5, 6 and 7 are directed to produce the corpuses before the court and the father, mother, grand-mother and grand-father shall remain present personally before this court on the date fixed.

List this matter on 18.02.2016.

Order Date :- 29.1.2016 P/K