Allahabad High Court
Ankush Yadav And 2 Others vs State Of U.P. And 8 Others on 29 January, 2016
Author: Mohd. Tahir
Bench: Mohd. Tahir
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- HABEAS CORPUS WRIT PETITION No. - 29868 of 2014 Petitioner :- Ankush Yadav And 2 Others Respondent :- State Of U.P. And 8 Others Counsel for Petitioner :- R.N. Yadav Counsel for Respondent :- Govt. Advocate,Dr. Suman Kumar Yadav Hon'ble Mohd. Tahir,J.
Case called out. Learned counsel for both the parties are present.
Respondent nos. 5, 6 and 7 are directed to produce the corpuses before the court and the father, mother, grand-mother and grand-father shall remain present personally before this court on the date fixed.
List this matter on 18.02.2016.
Order Date :- 29.1.2016 P/K