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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

International Treaty - Subsection

Section 6(3)(h) in Agreement Between the Government of the Republic of India and the Government of the Republic of Italy on the Transfer of Sentenced Persons

(h)whenever appropriate, any medical or social report on the sentenced person, any information on his/her treatment in the Transferring State and any recommendation for continuing his/her treatment in the Receiving State.