Section 24(2)(l) in Banking Companies (Acquisition And Transfer of Undertaking) Act, 1969

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(l) in Banking Companies (Acquisition And Transfer of Undertaking) Act, 1969

(l)the preparation and submission of statements of programmes of activities and financial statements of the corresponding new bank and the period for which and the time within which such statements and estimates are to be prepared and submitted; and

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Union of India - Subsection

Section 24(2)(l) in Banking Companies (Acquisition And Transfer of Undertaking) Act, 1969