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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(4)(II) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(II)a provision requiring the University to submit every proposal involving financial implications to the State Government for sanction;