Section 5(3) in Siliguri Municipal Corporation Act, 1990
(3)For the purpose of reservation of seat-(a)for the Scheduled Castes, the ward having the highest and the ward having the next highest number of population of the Scheduled Castes shall each constitute a constituency, and(b)for the Scheduled Tribes, the ward having the highest number of population of the Scheduled Tribes shall constitute a constituency. .Explanation. - For the purposes of this sub-section and sub-section (4), the expression "population" shall mean the population as ascertained at the last preceding census of which the relevant figures have been published.
