Section 14(2)(a) in Banaras Hindu University Act, 1915

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Union of India - Subsection

Section 14(2)(a) in Banaras Hindu University Act, 1915

(a)of all permanent recurring grants of money which have been made to the University [by any Ruler of an Indian State] [ Substituted for certain word by Act 52 of 1966, section 14(b)(ii)(b)] and

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Union of India - Subsection

Section 14(2)(a) in Banaras Hindu University Act, 1915