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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Maharashtra - Subsection

Section 101(1)(ii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(ii)a statement showing the income and expenditure of the Council from the 1st day of April to the 30th day of November of the financial year then current and an estimate of the income and expenditure for the remaining portion of the current year;