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[Cites 0, Cited by 0] [Section 127(1)] [Section 127] [Entire Act]

State of Uttarakhand - Subsection

Section 127(1)(h) in Uttarakhand Panchayati Raj Act, 2016

(h)the grant of leave to servants of a Zila Panchayat, and the remuneration to be paid to the persons, if any, appointed to act for them whilst on leave ;