Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 3 in Jammu and Kashmir Government Business Rules, 2008

3.

Unless the context otherwise requires the Jammu and Kashmir General Clauses Act, Svt. 1977, shall apply for the interpretation of these rules as it applies for the interpretation of an Act of the State Legislature.