Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(2) in Gujarat Panchayats Act, 1961 (2)A taluka panchayat shall be a body Corporate by the name of "The Taluka Panchayat".
