Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(15) in The Madhya Pradesh Distillery Rules, 1995

(15)The Licensee shall afford all reasonable assistance to the distillery officer and his subordinates in carrying out their duties.