Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 149] [Entire Act]

State of Maharashtra - Subsection

Section 149(b) in The Maharashtra Prohibition Act

(b)any right, privilege, obligation or liability acquired, accrued or incurred under any Acts so repealed, or