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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Manipur - Subsection

Section 8(3)(b) in The Manipur Hill Areas Autonomous District Council Act, 2000

(b)may at any time be writing under his hand and addressing, if he is the Chairman, to the Vice-Chairman, and if he is the Vice-Chairman, to the Chairman, resign his office;