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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2)(c) in The Orissa Restriction Of Habitual Offenders Act, 1952

(c)the restrictions to be observed under Section 5 by notified offenders in respect of whom notifications have been issued under Section 3;