Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 38] [Article 248] [Constitution] Constitution Subarticle Article 248(1) in Constitution of India (1)Parliament has exclusive power to make any law with respect to any matter not enumerated in the Concurrent List or State List.