Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 3 in The Bareilly Development Authority (Form of Register of Applications for Permission) Regulations, 1983 3. Form of Register. - The Development Authority shall maintain a Register of Applications for permission in the form prescribed in regulation No. 3 of these regulations.
