Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Uttarakhand - Subsection

Section 47(1) in Dev Sanskriti Vishwavidyalaya Act, 2002

(1)If Shri Vedmata Gayatri Trust, Shantikunj, Haridwar; proposes its dissolution in accordance with the law governing its constitution or incorporation, it shall give at least three months notice in writing to the State Government.