Gujarat High Court
Sandip Ajitsinh Vaghela vs State Of Gujarat on 7 August, 2018
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/12071/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 12071 of 2018
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SANDIP AJITSINH VAGHELA
Versus
STATE OF GUJARAT
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Appearance:
MR P P MAJMUDAR(5284) for the PETITIONER(s) No. 1
YAGNESHKUMAR S JOSHI(8074) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 2
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 07/08/2018
ORAL ORDER
Notice for final disposal returnable on 28.8.2018.
To be listed with Special Civil Application No. 11530 of 2018.
Since the compass of the matter is narrow, to be kept at 2.30 p.m..
Direct service is permitted.
(N.V.ANJARIA, J) C.M. JOSHI Page 1 of 1