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Gujarat High Court

Sandip Ajitsinh Vaghela vs State Of Gujarat on 7 August, 2018

Author: N.V.Anjaria

Bench: N.V.Anjaria

             C/SCA/12071/2018                                   ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 12071 of 2018

==========================================================
                                SANDIP AJITSINH VAGHELA
                                         Versus
                                   STATE OF GUJARAT
==========================================================
Appearance:
MR P P MAJMUDAR(5284) for the PETITIONER(s) No. 1
YAGNESHKUMAR S JOSHI(8074) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 2
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
RESPONDENT(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA

                                    Date : 07/08/2018

                                     ORAL ORDER

Notice for final disposal returnable on 28.8.2018.

To be listed with Special Civil Application No. 11530 of 2018.

Since the compass of the matter is narrow, to be kept at 2.30 p.m..

Direct service is permitted.

(N.V.ANJARIA, J) C.M. JOSHI Page 1 of 1