Allahabad High Court
Vinod Kumar Ram vs Banaras Hindu University Thru' Its ... on 30 July, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 26 Case :- WRIT - A No. - 14491 of 2008 Petitioner :- Vinod Kumar Ram Respondent :- Banaras Hindu University Thru' Its Registrar And Others Petitioner Counsel :- Lal Babu Lal Respondent Counsel :- A.S.G.I.,K.K. Roy,Pankaj NaqVi,S.C. Hon'ble Anil Kumar J.
As prayed, list in the next cause list. Order Date :- 30.7.2010 RaVi/-