Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Union of India - Subsection Section 45(ia) in The Mineral Concession Rules, 1960 (ia)[ mining operations shall be undertaken in accordance with the duly approved mining plan;] [ Inserted by G.S.R. 129(E), dated 20.2.1991.]
