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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(6) in The Ministry of Environment, Forest and Climate Change

(6)The Authority shall, within ninety days of publication of these rules, shall constitute,-
(a)a technical committee to review brief documents, management plans and advise on any technical matter referred by the Wetland Authority; and
(b)a grievance committee consisting of four members to provide a mechanism for hearing and forwarding the grievances raised by public to the Authority;