Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(2)(vii) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(vii)to recommend the institution of professorships, readerships, lecturerships and any other posts of teachers required by the University and for prescribing the duties of such posts;