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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Uttar Pradesh - Subsection

Section 133(d) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(d)[ every person who in any other manner acquires the rights of an asami under or in accordance with the provisions of this Act or of any other law for the time being in force.] [Substituted by U.P. Act No. 37 of 1958.]