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State of Jharkhand - Section

Section 6 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992

6.

The Services shall consist of the following classes and categories of employees in the Civil Courts in the State of Bihar.Class III EmployeesCategory 1.Shirestadar of the District Judge.Category 2.
(a)Head Clerk of the District Judge.
(b)Accountant. .
(c)Head Comparing Clerk.
(d)Record Keeper.
(e)Nazir
(f)Shirestedar of the permanent Subordinate Judge.
(g)Shirestedar of Chief Judicial Magistrate/Additional Chief Judicial Magistrate (as the case may be).
(h)Shirestedar of the other Subordinate and other Judges posted in the District/ Subdivision including additional Subordinate Judges.
(i)Shirestedar of permanent Munsif.
Category 3.
(a)Bench Clerk.
(b)Office Clerk.
(c)Naib Nazir.
(d)Cashier.
(e)Comparing Clerk.
(f)Bill Clerk.
(g)Assistant Accountant.
(h)Sessions Clerk.
Category 4.
(a)Typist Grade 1.
(b)Typist Grade II.
(c)Typist Grade III.
(d)Basic Grade.
Category 5.
(a)Stenographer Grade 1
(b)Stenographer Grade II
(c)Stenographer Grade III.
(d)Basic Grade.
Class IV Employees
(a)Orderly Peons/Office Peons.
(b)Malis.
(c)Waterman.
(d)Sweeper.
(e)Night-guard.
(f)Driver of the staff car.
(g)Daftary.
Mode of Recruitment of Class IV Employees