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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(2) in Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982

(2)While making recruitment under sub-rule (1) the policy of the Government regarding reservation of posts for the member of the Scheduled Castes and Backward Classes and for any other category in relation to the services under it shall be followed.