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[Cites 0, Cited by 0] [Section 951(18)] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(18)(ii) in Bihar Education Code, 1961

(ii)Scheduled Tribes. - This list of Scheduled Tribes in Bihar was notified under the Constitution (Scheduled Tribes) Order, 1950, and is as follows (Page 313 of Census of India, Volume V, Bihar, Part IIA Tables):-