Bombay High Court
The Vice President, Somaiya Trust And ... vs Dr. Pradnya Gopalrao Giradhar And Ors on 8 March, 2022
Author: A.S. Gadkari
Bench: A.S. Gadkari
Osk 10-Wp-5424-2014.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO. 5424 OF 2014
The Vice President, Somaiya Trust & Anr. ... Petitioners
V/s.
Dr. Pradnya Gopalrao Giradkar & Ors. ... Respondents
WITH
INTERIM APPLICATION NO. 635 OF 2022
IN
CIVIL WRIT PETITION NO. 5424 OF 2014
Dr. Pradnya Gopalrao Giradhar & Ors. ... Applicants
In the matter between :-
The Vice President, Somaiya Trust & Anr. ... Petitioners
V/s.
Dr. Pradnya Gopalrao Giradhar & Ors. ... Respondents
Mr.Lancy D'Souza a/w. Mr. J.K. Jadhav and Ms.Deepika Agarwal for Petitioners.
Dr.Uday Warunjikar for Respondent No.1.
Mr.Rui Rodrigues a/w. Mr.Jitendra Sheth for Respondent No.2.
Ms.V.S. Nimbalkar, A.G.P. for Respondent No.3.
CORAM : A.S. GADKARI, J.
DATE : 8th March 2022.
P.C. :
1. Taking into consideration the present assignment, it is not possible to take up present Petition for Final Hearing at this stage.
2. Respondent No.1 is granted liberty to circulate the Petition for Final Hearing in the first week of June 2022.
[A.S. GADKARI, J.] Digitally signed by OMKAR OMKAR SHIVAHAR SHIVAHAR KUMBHAKARN KUMBHAKARN Date:
2022.03.09 17:10:17 +0530 1/1