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Bombay High Court

The Vice President, Somaiya Trust And ... vs Dr. Pradnya Gopalrao Giradhar And Ors on 8 March, 2022

Author: A.S. Gadkari

Bench: A.S. Gadkari

                              Osk                                                           10-Wp-5424-2014.odt



                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                     CIVIL APPELLATE JURISDICTION

                                                 CIVIL WRIT PETITION NO. 5424 OF 2014

                              The Vice President, Somaiya Trust & Anr.            ... Petitioners
                                     V/s.
                              Dr. Pradnya Gopalrao Giradkar & Ors.                ... Respondents

                                                                 WITH
                                                 INTERIM APPLICATION NO. 635 OF 2022
                                                                  IN
                                                 CIVIL WRIT PETITION NO. 5424 OF 2014

                              Dr. Pradnya Gopalrao Giradhar & Ors.                ... Applicants
                              In the matter between :-
                              The Vice President, Somaiya Trust & Anr.            ... Petitioners
                                     V/s.
                              Dr. Pradnya Gopalrao Giradhar & Ors.                ... Respondents


                              Mr.Lancy D'Souza a/w. Mr. J.K. Jadhav and Ms.Deepika Agarwal for Petitioners.
                              Dr.Uday Warunjikar for Respondent No.1.
                              Mr.Rui Rodrigues a/w. Mr.Jitendra Sheth for Respondent No.2.
                              Ms.V.S. Nimbalkar, A.G.P. for Respondent No.3.

                                                                     CORAM : A.S. GADKARI, J.

DATE : 8th March 2022.

P.C. :

1. Taking into consideration the present assignment, it is not possible to take up present Petition for Final Hearing at this stage.
2. Respondent No.1 is granted liberty to circulate the Petition for Final Hearing in the first week of June 2022.

[A.S. GADKARI, J.] Digitally signed by OMKAR OMKAR SHIVAHAR SHIVAHAR KUMBHAKARN KUMBHAKARN Date:

2022.03.09 17:10:17 +0530 1/1