Supreme Court - Daily Orders
V. Raveendran & Others vs Capt. S.K. Joshua & Others on 16 February, 2015
Bench: J. Chelameswar, Rohinton Fali Nariman
ITEM NO.31 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
2842-2843/2015
(Arising out of impugned final judgment and order dated 25/04/2014
in AS No. 26/2005,25/04/2014 in CWP No. 724/2013 passed by the
High Court Of Madras)
V. RAVEENDRAN & OTHERS Petitioner(s)
VERSUS
CAPT. S.K. JOSHUA & OTHERS Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
slp)
Date : 16/02/2015 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. B. Adinarayana Rao, Sr. Adv.
Mr. Gautam Awasthi,Adv.
Mr. M.S. Reddy, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Status quo, obtaining as on today, shall be maintained.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2015.02.16 17:06:57 IST Reason: