Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(2)abetting or conspiring in the furtherance of or in support of doing any of the aforementioned activities; and