Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(2) in Kerala Public Accountants Act, 1963

(2)The order of the officer subordinate to the Collector, passed by him in excercise of the powers delegated under sub-section (1), shall be subject to confirmation by the Collector, who may confirm, modify or annual such order or issue any further orders as he may deem fit.