Section 6 in Dekkhan Agriculturists' Relief Act, 1879
6. Ins. by Act 23 of 1886, s. 3. 7 The words" with the previous sanction of the G. G. in C." rep. by Act 38 of 1920, s. 2 and Sch. I. 8 Subs. by the Adaptation of Laws (No. 2) Order, 1956, for" State of Bombay". 9 Ins. by Act 6 of 1895, s. 4.
