Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(6) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008 (6)The Controlling Authority, while initiating action for cancellation/suspension of licence under Section 13 of the Act, may inform police for initiating criminal action, if deemed fit.
